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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The Information Technology (Procedure And Safeguards For Blocking For Access Of Information By Public) Rules,2009

(g)"organisation" means-
(i)Ministries or Departments of the Government of India;
(ii)State Governments and Union territories;
(iii)any agency of the Central Government, as may be notified in the Official Gazette, by the Central Government;