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[Cites 0, Cited by 12] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(16) in The Tamil Nadu Co-Operative Societies Act, 1983

(16)"member" means a person joining in the application for the registration of a society and a person admitted to membership after registration in accordance with the provisions of this Act, the rules and the bye-laws and includes an associate member;