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[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Uttarakhand - Subsection

Section 86(1)(a) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(a)for carrying out any of the duties imposed on the Market Committee under this Act, inspect at any / all reasonable time, all accounts, registers and other documents pertaining to the purchase and sale of agricultural produce and enter any shop, godown, factory or other place, where such account books or registers or other documents or such goods are kept or are reasonably believed to be kept and take or cause to be taken such copies or extracts from such account books, registers and other documents, as may be considered necessary;