Patna High Court - Orders
Vipin Kunwar @ Bipin Kunwar vs The Union Of India & Ors on 19 February, 2016
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4860 of 2014
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Vipin Kunwar @ Bipin Kunwar
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s :
For the Respondent/s :
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CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
3 19-02-2016Sri Manoj Kumar Ambastha, learned GP No. 14, in presence of learned counsel for the petitioner, Sri Awadhesh Kumar Pandey, learned Senior Central Government Counsel, assisted by Sri R.K. Sharma, learned Central Government Counsel, complains that though in this case supplementary affidavit has been filed by the petitioner, copy has not been served on him. Learned counsel for the petitioner is required to serve copy of the supplementary affidavit on learned State Counsel by tomorrow.
Put up this case on 22.2.2016.
(Rakesh Kumar, J) Praful/-
U