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[Cites 0, Cited by 0] [Section 41(14)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(14)(e) in The Chhattisgarh Co-operative Societies Rules, 1962

(e)Where a poll becomes necessary, the Returning Officer shall assign to each candidate [a symbol in serial order as listed below and the symbol shall be printed on the ballot paper] [Substituted by Notification No. F-5-16-78-1-XV,dated 13-12-1978.]-