Section 2(1)(r) in The Jammu and Kashmir Consolidation of Holdings Act, 1962
(r)'publication in the unit' or 'publish in the unit', with reference to any document means reading, out of the document in the unit,on a date of which prior notice shall be given by beat of drum and proclamation by beat of drum, or in any other customary mode in the unit of the feet that the document is open to public inspection at an appointed place and time ;