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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(3) in Regulations for appointment of Assistant Professors in the Universities of Jharkhand, 2017

3.2Minimum Qualifications - 3.2.1 The minimum qualifications for the posts of teachers shall be governed by the latest Statutes on Minimum Qualifications of Assistant Professors of Universities/Colleges in Jharkhand State as laid down by the University Grant Commission and accepted by the Government.