Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(21) in The Tamil Nadu Co-Operative Societies Act, 1983

(21)"primary society" means a registered society, but does not include-
(i)an apex society; or
(ii)a central society;