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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26(2)(b) in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939

(b)election of members, the tribunal to decide election disputes and the procedure to be followed by it;