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Bombay Presidency - Section

Section 5 in The Bombay Entertainments Duty Rules, 1958

5. Refund of value of unused stamps.

- The proprietor of an entertainment may at any time return to the prescribed officer any unused stamps in his possession and shall be entitled to claim refund of their value, subject to a discount of six naye paise for each rupee or portion of a rupee of such value.