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State of Haryana - Section

Section 53C in Punjab Jail Manual

53C. [ Time of visit. [Punjab Government No. 1197-JL 38/164, 67, dated the 29th April, 1938.]

- No visit should be made after the prisoners have been locked for the night or on any of the following days, namely :-]
(1)His Majesty the King Emperor's Birthday.
(2)Christmas Day.
(3)Good Friday.
(4)Baisakhi.
(5)Dusehra.
(6)Id-ul-Zuha.
(7)Id-ul-Fitr.
(8)Id-i-Milad.
(9)Guru Nanak's Birthday.
(10)Guru Gobind Singh's Birthday.