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[Cites 0, Cited by 4] [Entire Act]

State of Bihar - Section

Section 10 in Bihar Private Universities Act, 2013

10. No power to affiliate any college or institution.

- The University shall not admit any college or institution to the Privilege of affiliation;Provided the University shall be entitled to set up its own faculty/department/school of different subjects including Medical Science, Dental Science, Engineering etc.