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Supreme Court - Daily Orders

Joint Director And Cpio . vs T.R.Rajesh on 27 October, 2016

Bench: J. Chelameswar, Prafulla C. Pant

                                                    1

     ITEM NO.114                            COURT NO.5             SECTION XIA/XIV

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).    5924/2013

     JOINT DIRECTOR AND CPIO & ANR.                                    Appellant(s)

                                                    VERSUS

     T.R.RAJESH                                                        Respondent(s)

     (With appln.(s) for seeking for permission for impleadment of the
     applicant as party respondent with affidavit, interim relief and
     office report)

     WITH
     C.A. No. 6159-6162/2013
     (With appln.(s) for impleadment,directions and Interim Relief and
     Office Report)

      SLP(C) No. 28805/2014
     (With Office Report)

     SLP(C) No. 28811/2014
     (With Office Report)

     SLP(C) No. 28816/2014
     (With Office Report)

     SLP(C) No. 28817/2014
     (With Office Report)

     SLP(C) No. 28801/2014
     (With Office Report)

     Date : 27/10/2016 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE PRAFULLA C. PANT

     For Appellant(s)              Mr.    K.K. Venugopal,Sr.Adv.
                                   Ms.    Binu Tamta,Adv.
                                   Ms.    Dhruv Tamta,Adv.
Signature Not Verified
                                   Ms.    Shraddha Deshmukh,Adv.
Digitally signed by OM
PARKASH SHARMA
Date: 2016.11.08

                                       Mr. Gaurav Agrawal,Adv.
13:35:57 IST
Reason:




                                   Petitioner-in-person
                                 2


For Respondent(s)   Mr. Renjith. B Marar,Adv.
                    Ms. Lakshmi N Kaimal,Adv.
                    Mr. T.K. Babu,Adv.

                    Mr. Harshvir Pratap Sharma,Adv.
                    Mr. Ajay Sharma,Adv.
                    Mr. Pankaj Kumar,Adv.

                    Caveator-in-person

                    Mrs. Sudha Gupta,Adv.

                    Mr. Ambuj Agarwal,Adv.
                    Mr. Vikrant Singh Bais,Adv.

                    Ms. Filza Moonis,Adv.
                    Mr. Yash Pal Dhingra,Adv.
                    Mr. Rahul Verma,Adv.

                    Respondent-in-person

                    Mr. Jagdish Kumar Chawla,Adv.

                    Mr. Munnawar Naseem,Adv.

                    Mr. Sumit Kumar,Adv.

                    Mr. N. Ganpathy,Adv.

                    Mr. Rameshwar Prasad Goyal,Adv.

                    Ms. Rachita Priyanka Rai,Adv.
                    Mr. S. K. Verma,Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

Heard learned counsel for the parties. Matters remained part heard. List the matters on 9th November, 2016 as part heard.




   [O.P. SHARMA]                               [RAJINDER KAUR]
    AR-CUM-PS                                   COURT MASTER