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[Cites 0, Cited by 2]

Calcutta High Court (Appellete Side)

Sangita Iyer vs Union Of India & Ors on 25 August, 2021

5    25.8.2021
to                               WPA/10138/2020
8                IA NO: CAN/2/2020, CAN/3/2021, CAN/4/2021,
     gd/ssd          CAN/5/2021, CAN/6/2021, CAN/7/2021,

CAN/8/2021, CAN/9/2021 THE COURT ON ITS OWN MOTION IN RE SMUGGLING AND ILLEGAL TRADING OF ENDANGERED SPECIES OF BIRDS with WPA/14640/2019 SANGITA IYER VS UNION OF INDIA & ORS.

with WPA/6904/2020 COURT ON ITS OWN MOTION VS UNION OF INDIA AND ORS.

with WPA/7387/2020 IA NO: CAN/1/2020 MANIKA BARMAN VS THE STATE OF WEST BENGAL (Through Video Conference) M/s. Debanik Banerjee with Kaustav Chatterjee, Advocates (Present in Court) ..for the Petitioner in WPA/14640/2019.

M/s. Y.J. Dastoor, Additional Solicitor General, Pinaki Bhattacharyya, Phiroze Edulji and Arijit Majumdar, Advocates (Present in Court) ..for the Union of India.

Mr. Piyush Chaturvedi, Advocate (Through VC), Mr. Rana Mukherjee and Ms. Debjani Sahu, Advocates (Present in Court) ..for the Applicant in CAN 5 of 2021 in WPA 10138 of 2020.

Mr. Saikat Banerjee, Advocate ..Amicus Curiae appointed by the Court.

Mr. Siddhartha Banerjee, Advocate ..Amicus Curiae appointed by the Court in WPA/6904/2020.

2

WPA/10138/2020 M/s. Jayanta Banerjee with Naba Kumar Das, Advocates (Present in Court) ..for the NF Railway in WPA/14640/2019 and WPA/6904/2020.

Mr. Amalesh Roy, Mr. Rejaul Alam, Mr. Sk. Afrajul Haque, Mr. Raj Kumar Sain and Mr. Sk. A. Jafar, Advocates (Present in Court) ..for the Applicant in CAN 6 of 2021 in WPA 10138 of 2020.

M/s. Pankaj Halder, Sanatan Panja and Tapas Manna, Advocates (Present in Court) ..for the Applicant in CAN 9 of 2021 in WPA 10138 of 2020.

M/s. Gausul Alam with Ranjit Rajak, Advocates (Present in Court) ..for the State in WPA/6904/2020.

Mr. S.S. Koley, Advocate (Present in Court) ..for WBSEDCL in WPA/14640/2019.

M/s. S. Basu with R.M. Chattopadhyay, Advocates(Present in Court) ..for WBSEDCL in WPA/6904/2020 and WPA/7387/2020.

On the request of the learned counsel for the parties, adjourned to September 06, 2021.

[Rajesh Bindal, C.J.(A)] [Rajarshi Bharadwaj, J.] 3 e