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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1)(ii) in Maharashtra Secondary and Higher Secondary Education Boards Act, 1965

(ii)Two Education Officers designated by the State Government amongst officers serving in the Division as Parishad Education Officers of the Zilla Parishads, and the Education Inspector, Greater Bombay.