Section 14 in Uttarakhand Protection of Cow Progeny Act, 2007
14. Repeal and Savings.
(1)The U.P. Prevention of Cow Slaughter Act, 1955 (as adapted and modified in the Uttarakhand) (Act No. 1 of 1956) is hereby repealed in the context of the State of Uttarakhand.(2)Notwithstanding such repeal, a suit or action which is pending and ongoing under the repealed Act shall continue after the repealed Act as if this Act had not been passed.
