Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(7) in Andhra Pradesh Land Licensed Cultivators Rules, 2012

(7)The Revenue Officer holding an inquiry may if he deems fit adjourn the inquiry to a later date or dates and every such adjourned enquiry shall be held in the village on the date to which the inquiry is adjourned by making announcement on the initially notified date.