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State of Gujarat - Section

Section 16 in Gujarat Prohibition Act, 1949

16. Prohibition of tapping of toddy producing trees and drawing of toddy.

- No person shall-
(a)tap any toddy-producing tree or permit to be tapped any toddy-producing tree belonging to him or in his possession; or
(b)draw toddy from any tree or permit toddy to be drawn from any tree belonging to him or in his possession.