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Union of India - Section

Section 32 in The Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Rules, 1978

32. [ Inspection of maternity centre [ Substituted by G.S.R. 656(E), dated 4.11.2004 (w.e.f. 5.10.2004).]

.-The maternity centre maintained by owners of the Iron Ore Mines or the Manganese Ore Mines or the Chrome Ore Mines shall be inspected annually by the Welfare Commissioner of the region and the Senior-most Medical Officer of the region jointly. They shall, if the maternity centre conforms to the prescribed standard of the maternity centre of the Labour Welfare Organisation, as the case may be, issue a certificate in Form B which shall be valid for a period of one year from the date of the issue.]