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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Gujarat - Subsection

Section 34(3)(c) in Veer Narmad South Gujarat University Act, 1965

(c)give due consideration to the request, if any, made by the applicant for a reconsideration of any of the following conditions convened by him;