Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 5 in The U.P. Epidemic Diseases Regulations, 1983

5. Inoculation, of pilgrims on the spot.

- A person who is unable produce the inoculation certificate shall have to get himself inoculated at the inoculation post established at one of the barriers set up for the purpose before he is allowed to proceed.