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[Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act]

State of Assam - Subsection

Section 111(1)(e) in Assam Panchayat Act, 1994

(e)holds any service of profit under Government (or any educational institution recognized and receiving grant from the Government or holds remunerated office under Zilla Parishad, Anchalik Panchayat and Gaon Panchayat or holds any contract under any of the aforesaid bodies or under the Government; or