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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Goa - Subsection

Section 1(2) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975

(2)It extends to the whole of the district of Goa of the Union territory of Goa, Daman and Diu.