Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 292 in Rajasthan Panchayati Raj Rules, 1996

292. Scales of pay and dearness allowance.

- The scales of pay and dearness allowance admissible to a member of the service shall be such as may be fixed by the Government from time to time in respect of corresponding class or category of Government Servants or in respect of any particular category of post in the service.Other Provisions