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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(q) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

(q)`State Generating Station' (SGS) means a power station within the State, except Inter-State Generating Station (ISGS) located within the State. This includes IPP;