Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1)(iv) in Rajasthan Civil Services (Medical Attendance) Rules, 2013

(iv)The advance shall be drawn in the name of Government servant and debited to head of account of pay and allowances.