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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Uttar Pradesh - Subsection

Section 74(2) in U.P. Zila Panchayats Service Rules, 1970

(2)A servant who fails to obtain integrity certificate will be stopped at the efficiency bar or his ordinary annual increment will be stopped. If he is on probation, he will not be confirmed until his integrity is certified :Provided that a servant whose integrity certificate is withheld shall have the right to make a representation to the Appellate Authority prescribed in Rule 41.