Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Uttarakhand - Subsection

Section 24(4)(c) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(c)Any interest earned on such deposits and investments shall be credited to the fund.