Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(d) in The Breeding of And Experiments On Animals (Control And Supervision) Rules, 1998 (d)The animals used for experimentation in a production/breed improvement programme may be given out by the breeder institution for domestic use.
