Madhya Pradesh High Court
Annu @ Anil vs The State Of Madhya Pradesh on 4 January, 2022
Author: Virender Singh
Bench: Virender Singh
1 CRA-2353-2012 The High Court Of Madhya Pradesh CRA No. 2353 of 2012 (ANNU @ ANIL AND OTHERS Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 04-01-2022 List alongwith CRA No.1152/2018.
(VIRENDER SINGH) JUDGE @shish Signature Not Verified SAN Digitally signed by ASHISH KUMAR JAIN Date: 2022.01.04 17:43:27 IST