Supreme Court - Daily Orders
Arbind Prasad @ Sushil Kumar Verma vs The State Of Bihar on 12 September, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.13 COURT NO.11 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 8719/2015
(Arising out of impugned final judgment and order dated 05-03-2013
in CRLA No. 46/1990 passed by the Cat at Patna)
ARBIND PRASAD @ SUSHIL KUMAR VERMA Petitioner(s)
VERSUS
THE STATE OF BIHAR Respondent(s)
(For exemption from filing O.T. ON IA 17701/2015)
Date : 12-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Nagendra Rai, Sr. Adv.
Mr. Prashant Kumar, Adv.
Ms. Prerna Singh, Adv.
Mr. Shantanu Sagar, AOR
For Respondent(s) Ms. Abha R. Sharma, AOR
Mr. D. S. Parmar, Adv.
Ms. Puja Anand, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not find any ground to interfere with the impugned order. The special leave petition is, accordingly, dismissed.
Pending applications, if any, are also stand disposed of.
(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by SWETA DHYANI Date: 2017.09.13 17:03:53 IST Reason: