Delhi High Court - Orders
Adigear International & Ors vs Indian Bank & Anr on 12 September, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4581/2023 & CM APPL 17432/2023
ADIGEAR INTERNATIONAL & ORS. ..... Petitioners
Through: Mr. Hrishikesh Baruah and Mr. Anurag
Mishra, Advocates
Versus
INDIAN BANK & ANR. ..... Respondents
Through: Mr. Yashu Rustagi, Advocate for
respondent No.1
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 12.09.2023
1. Learned counsel appearing on behalf of the respondents seeks some more time to file the counter affidavit.
2. Let the same be filed within four weeks.
3. List on 21st March, 2024.
4. Interim orders to continue.
PURUSHAINDRA KUMAR KAURAV, J SEPTEMBER 12, 2023 p'ma/rs This is a digitally signed order.
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