Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Chattisgarh - Subsection Section 13(l) in Chhattisgarh Right of Youth to Skill Development Act, 2013 (l)To appoint committee(s) for disposal of any business of the State Authority or for advice in any matter pertaining to the State Authority;
