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[Cites 0, Cited by 0] [Section 154(2)] [Section 154] [Entire Act]

State of Punjab - Subsection

Section 154(2)(b) in The Punjab Panchayati Raj Act, 1994

(b)lay down the duties of and supervise and control officers and officials of or holding office under the Panchayat Samiti in accordance with the rules made by the State Government;