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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(f) in The Indian Museum Act, 1910

(f)the exchange and sale, and the presentation to other Museums in [India] [Substituted by the A.O. 1950 for"the Provinces ".], of duplicates of articles contained in such collections;