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Chattisgarh High Court

Smt. Sushila Dewangan vs State Of Chhattisgarh And Others 12 ... on 18 June, 2018

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                  WPS No. 265 of 2009
             Smt. Sushila Dewangan Versus State Of Chhattisgarh And Others




18.06.2018

Ms. S. Singhai, counsel for the petitioner.

Ms. Sunita Jain, Panel Lawyer for the State. List in the next week.

Sd/-

Sharad Kumar Gupta Judge kkd