Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Assam - Subsection Section 55(a) in Assam Urban Water Supply and Sewerage Board Act, 1985 (a)The cost of executing the said works beyond seventy metres from the premises shall be paid out of the fund of the Board; and
