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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(10) in Rajasthan Minor Mineral Concession Rules, 2017

(10)After declaration of successful bidder, the successful bidder shall deposit the first installment being twenty five percent of the minimum guaranteed premium within fifteen days of completion of auction process and the Mining Engineer or Assistant Mining Engineer concerned shall send proposal to the competent authority.