Bombay High Court
Om Sai Karan Palace Co-Operative ... vs The Brihanmumbai Municipal ... on 3 January, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 645 OF 2014
Om Sai Karan Palace Co-operative Housing ....Petitioner
Society Ltd And Another
V/S
The Brihanmumbai Municipal Corporation And ....Respondent
Another WITH CONTEMPT PETITION IN WRIT PETITION LODGING NO. 39 OF 2016 In WRIT PETITION 645 OF 2014 Om Sai Karan Palace Co-operative Housing ....Petitioner Society Ltd And Another V/S The Brihanmumbai Municipal Corporation And ....Respondent Anr Kishor Gandhi And 3 Ors (contemnors) None For Petitioner.
Mr.R.S.Apte,Sr.Adv. a/w. K.H.Mastkar for MCGM R.No.1. Mr.Prabhakar Jadhav i/by. V.P.Sawant for R.No.2.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 3rd January, 2019 P.C. :
None For Petitioner. Stand over to 31/01/2019.
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