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Bombay High Court

Om Sai Karan Palace Co-Operative ... vs The Brihanmumbai Municipal ... on 3 January, 2019

Bench: Ranjit More, Bharati Harish Dangre

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

                      WRIT PETITION NO. 645 OF 2014

      Om Sai Karan Palace Co-operative Housing      ....Petitioner
      Society Ltd And Another
                  V/S
      The Brihanmumbai Municipal Corporation And ....Respondent

Another WITH CONTEMPT PETITION IN WRIT PETITION LODGING NO. 39 OF 2016 In WRIT PETITION 645 OF 2014 Om Sai Karan Palace Co-operative Housing ....Petitioner Society Ltd And Another V/S The Brihanmumbai Municipal Corporation And ....Respondent Anr Kishor Gandhi And 3 Ors (contemnors) None For Petitioner.

Mr.R.S.Apte,Sr.Adv. a/w. K.H.Mastkar for MCGM R.No.1. Mr.Prabhakar Jadhav i/by. V.P.Sawant for R.No.2.

CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 3rd January, 2019 P.C. :

None For Petitioner. Stand over to 31/01/2019.
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