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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Rajasthan - Subsection

Section 72(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(1)If after all surplus have been transferred as hereinbefore provided, the number of candidates elected is less than the required number, the Returning Officer shall exclude from the poll the candidate lowest on the poll and shall distribute his unexhausted papers among the continuing candidates according to the next preference recorded thereon; and any exhausted papers shall be set apart as finally dealt with.