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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(g) in The Maharashtra Lotteries (Control And Tax) And Prize Competitions (Tax) Act,1958

(g)uses any premises, or permits any premises to be used, for purposes connected with the promotion or document of the lottery ; or