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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(1)(ii) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(ii)the second efficiency bar unless he has worked with diligence and distinct ability, he possesses a minimum speed of 20 words per minute (25 words per minute in the case of English typists) in Hindi typewriting and unless his integrity is certified.