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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(6)(a) in The Gujarat Medical Practitioners' Act, 1963

(a)that he has been regularly practising the Ayurvedic or Unani system of medicine in a merged territory or a merged area from a period of not less than ten years before the 1st May 1956, or