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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Meghalaya - Subsection

Section 18(5) in The Meghalaya School Education Act, 1981

(5)The managing committee of every aided school shall file every year with the appropriate authority such financial and other returns as may be prescribed and every such return shall be audited by such authority as may be prescribed.