Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96(3)] [Section 96] [Entire Act] Bombay Presidency - Subsection Section 96(3)(a) in Bombay Police Act, 1951 (a)in section 127, for the words "police Station" the words "section or any Police Officer not below the rank of a sub-inspector authorised by the State Government in this behalf" shall be substituted;