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State of Madhya Pradesh - Section

Section 263 in The M.P. Land Revenue Code, 1959

263. Power to remove difficulties.

(1)If any difficulty arises in giving effect in any region to the provisions of this Code, the State Government may, by order notified in the Gazette, make such provisions or give such directions as appear to it to be necessary for the removal of the difficulty.
(2)A copy of the order passed under sub-section (1) shall as soon as may be after it is passed be laid before the Legislative Assembly.