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[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(1)(b) in The Drugs and Cosmetics Rules, 1945

(b)for drugs included in the Indian Pharmacopoeia or the official Pharmacopoeias and official compendia of drug standards prescribed in rule 124, the name or synonym specified in the respective official pharmacopoeias and official compendia of drug standards followed by the letters "I.P." or, as the case may be, by the recognized abbreviations of the respective official pharmacopoeia and official compendia of drug standards;