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[Cites 0, Cited by 0] [Section 13(6)] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(6)(a) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(a)Subject to the provisions of the Act (a) the Chairman shall constitute a Board of Moderators in each subject or group of subjects or in commerce as the case may.