Patna High Court - Orders
Basant Pd. Singh & Ors. vs The State Of Bihar & Ors. on 1 May, 2012
Author: Shiva Kirti Singh
Bench: Shiva Kirti Singh, Vikash Jain
Patna High Court MJC No.2166 of 2011 (8) dt.01-05-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.2166 of 2011
======================================================
Ajay Kumar Singh
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.2167 of 2011
======================================================
Vishwanath Jha
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.2168 of 2011
======================================================
Purushottam Singh
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.81 of 2011
======================================================
Basant Pd. Singh & Ors.
.... .... Petitioner/s
Versus
The State Of Bihar & Ors.
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.3786 of 2011
======================================================
Dilip Kr. Singh
.... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.3295 of 2011
======================================================
Abhinandan Kumar & Ors .... .... Petitioner/s
Versus
The State Of Bihar & Ors
.... .... Respondent/s
Patna High Court MJC No.2166 of 2011 (8) dt.01-05-2012
======================================================
with
Miscellaneous Jurisdiction Case No.4426 of 2010
======================================================
Nand Lal Paswan
.... .... Petitioner/s
Versus
The State Of Bihar & Ors.
.... .... Respondent/s
======================================================
Appearance :
(In MJC No.2166 of 2011)
For the Petitioner/s : Mr. Rajesh Kumar Singh
For the Respondent/s : Mr. Rajesh Kumar Gp8
(In MJC No.2167 of 2011)
For the Petitioner/s : Mr. Rajesh Kumar Singh
For the Respondent/s : Mr. Kundan Bhadur Singh Sc22
(In MJC No.2168 of 2011)
For the Petitioner/s : Mr. Rajesh Kumar Singh
For the Respondent/s : Mr. Dhurjati Kr Prasad Gp7
(In MJC No.81 of 2011)
For the Petitioner/s : Mr. Abhay Kumar Singh
For the Respondent/s : Mr. Rajendra Kr. Jha Gp18
(In MJC No.3786 of 2011)
For the Petitioner/s : Mr. Rajesh Kumar Singh
For the Respondent/s : Mr. M. D. Dwivedi Sc23
(In MJC No.3295 of 2011)
For the Petitioner/s : Mr. Rajesh Kumar Singh
For the Respondent/s : Mr. Ram Balak Mahto Ag
(In MJC No.4426 of 2010)
For the Petitioner/s : Mr. Binodnand Mishra
For the Respondent/s : Mr. (Ga9)
======================================================
CORAM: HONOURABLE MR. JUSTICE SHIVA KIRTI SINGH
and
HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE SHIVA KIRTI SINGH)
8 01-05-2012As prayed on behalf of the petitioners with consent, let these matters be listed under the same heading after Summer Vacation.
(Shiva Kirti Singh, J)
BKS/- (Vikash Jain, J)