Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(20)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(20)(a) in Goalpara Tenancy Act, 1929

(a)an ijaradar , that is to say, a person who is primarily farmer of rents; and